Section 40(7)(a) in The National Cadet Corps Rules, 1948

[Cites 0, Cited by 0] [Section 40(7)] [Section 40] [Entire Act]

(a)In the case of cadet non-commissioned officer :-

(i)reduction, except of a cadet Troop Leader, to a lower rank or to the ranks as a cadet;

(ii)severe reprimand or reprimand;

(iii)extra duties not exceeding two;

(iv)confinement to the lines for a period not exceeding three days during the annual training camp.

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