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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(7) in The National Cadet Corps Rules, 1948

(7)An officer placed in command of a unit or sub-unit of the Junior Division may award to enrolled persons appointed to his sub-unit any of the following punishments :-
(a)In the case of cadet non-commissioned officer :-
(i)reduction, except of a cadet Troop Leader, to a lower rank or to the ranks as a cadet;
(ii)severe reprimand or reprimand;
(iii)extra duties not exceeding two;
(iv)confinement to the lines for a period not exceeding three days during the annual training camp.