Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(c) in The Central Reserve Police Force Rules, 1955 (c)The total strength of Companies and Platoons include the following numbers of constables as Contingent Reserve to meet vacancies due to leave, sickness and under training:-
