Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Haryana - Subsection Section 33(1)(c) in The Haryana and Punjab Agricultural Universities Act, 1970 (c)providing for any other matter solely concerning the authority and not provided for by this Act and the Statutes.