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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(1)(a) in Bihar Factories Rules, 1950

(a)Under the group from which he has been transferred-
(i)the date and actual time of finishing work in the group of relay, and
(ii)the group or relay to which he has been transferred,and-