(1)Where a child is transferred from one group to another, or from one relay to another the following particulars of his transfer shall be entered against his name:-(a)Under the group from which he has been transferred-(i)the date and actual time of finishing work in the group of relay, and(ii)the group or relay to which he has been transferred,and-(b)Under the group to which he has been transferred-(i)the date and actual time of commencing work in the group or relay, and(ii)the group or relay from which he has been transferred.
