Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 27 in The Howrah Municipal Corporation Act, 1980 27. Financial power of the Corporation, Mayor-in-Council and Commissioner. - The financial power of the Corporation or the Mayor-in-Council or the Commissioner shall be such as may be prescribed.
