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Union of India - Section

Section 1 in Dock Workers (Safety, Health and Welfare) Scheme, 1961

1. Short title, extent and commencement.

- This Scheme may be called the Dock Workers (Safety, Health and Welfare) Scheme, 1961.
(2)It shall apply to major ports.
(3)It shall come into force on the 1st October; 1961, except paras. 12(2), 16, 19, 20 and 21 which shall come into force on such date or dates as may be notified in the official Gazette, by the Central Government.