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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(3)It shall come into force on the 1st October; 1961, except paras. 12(2), 16, 19, 20 and 21 which shall come into force on such date or dates as may be notified in the official Gazette, by the Central Government.