Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act] State of Jharkhand - Subsection Section 21(5)(iii) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998 (iii)Knowledge of drafting of correspondence and order sheets, and