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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(5) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

(5)Before a Clerk is promoted to the Junior Selection Grade, he will have to pass an examination in-
(i)Civil Court and Criminal Court Rules framed by the High Court,
(ii)Accountancy,
(iii)Knowledge of drafting of correspondence and order sheets, and
(iv)Practice and procedure.