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[Cites 0, Cited by 0] [Section 14(b)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(b)(iv) in The Banking Laws (Amendment) Act, 2025

(iv)in the Explanation, for clause (b), the following clause shall be substituted, namely:—‘(b) “fortnight” shall mean the period from the first day to the fifteenth day of each calendar month or sixteenth day to the last day of each calendar month, both days inclusive;’.