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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(b) in The Banking Laws (Amendment) Act, 2025

(b)in clause (j) relating to substitution of section 18, in sub-section (1),—
(i)for the words “last Friday”, the words “last day” shall be substituted;
(ii)for the words “alternate Friday”, the words “the last day of the fortnight” shall be substituted;
(iii)for the words “such Fridays or if any such Friday”, the words “the last day of the fortnight or if the last day of any such fortnight” shall be substituted;
(iv)in the Explanation, for clause (b), the following clause shall be substituted, namely:—‘(b) “fortnight” shall mean the period from the first day to the fifteenth day of each calendar month or sixteenth day to the last day of each calendar month, both days inclusive;’.