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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(5)(i) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

(i)Travelling allowance for the journey performed by him for attending a meeting of the Panchayat and back to his place of residence at the following rates,-