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Madhya Pradesh High Court

Anil Alias Banti vs Icici Lombard Insurance Company ... on 25 November, 2019

Author: Vivek Rusia

Bench: Vivek Rusia

1 MA-4201-2019 The High Court Of Madhya Pradesh MA-4201-2019 (ANIL ALIAS BANTI Vs ICICI LOMBARD INSURANCE COMPANY LIMITED) 3 Indore, Dated : 25-11-2019 None for the parties. Case is, therefore, adjourned. List after four weeks.

(VIVEK RUSIA) JUDGE Alok Digitally signed by Alok Gargav Date: 2019.11.25 16:36:46 +05'30'