Himachal Pradesh High Court
Anjali vs . State Of H.P. Cooperative Agriculture on 21 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Anjali vs. State of H.P. Cooperative Agriculture and Rural Development Bank Ltd. & Ors. CWP No. 4840 of 2022 .
21.09.2022 Present: Mr. R.K. Bawa, Senior Advocate, with Mr. Ajay K. Sharma, Advocate, for the petitioner.
Mr. Narender Singh, Advocate, for the respondents.
Mr. Narender Singh, learned counsel for the respondents states that an amount of Rs. 3,00,000/-has duly been received by the respondents-Bank.
Learned counsel for the petitioner states that in all probabilities, the petitioner shall deposit the remaining amount i.e. Rs. 27,00,000/- before the next date of hearing. His statement is taken on record.
List on 09.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 21, 2022 (Vinod) ::: Downloaded on - 22/09/2022 20:03:51 :::CIS