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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

Union of India - Subsection

Section 5A(1) in The Indian Post Office Rules, 1933

(1)The following rates for postage shall be chargeable on the gross weight of mail Bag of printed matter when the postage is prepaid, namely:-Table
Sl. No. Name of Service Item Name of Countries Rate in Rupees.
(1) (2) (3) (4) (5)
1. Mail bag (Formerly referred as Bulk Bag) For a weight not exceeding 5 Kg.Per Kg. exceeding 5 Kg. Up to 30 Kg. For all countriesFor all countries 600.00100.00