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[Cites 0, Cited by 0] [Section 755] [Entire Act]

State of Jharkhand - Subsection

Section 755(b) in Bihar Education Code, 1961

(b)To decide matters arising in the day-to-day work of guidance in the school, e.g., arrangement for group testing and for interview of individual pupils by the Teacher Counsellors, pupils' visit to place of work, inviting experts to talk to pupils etc.