Himachal Pradesh High Court
Om Prakash vs . Hrtc & Another on 31 October, 2022
Bench: Sabina, Sushil Kukreja
Om Prakash Vs. HRTC & Another .
CWP No.3285 of 2021.
31.10.2022 Present: Mr. Rishab, Advocate on behalf of Mr. Sanjeev K. Suri, Advocate for the petitioner.
Mr. Vir Bahadur Verma, Advocate for the respondents.
Learned counsel for the respondents requests for an adjournment.
r As requested, list after six weeks.
(Sabina) Judge (Sushil Kukreja) Judge October 31, 2022 (ps) ::: Downloaded on - 31/10/2022 20:35:30 :::CIS