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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Om Prakash vs . Hrtc & Another on 31 October, 2022

Bench: Sabina, Sushil Kukreja

Om Prakash Vs. HRTC & Another .

CWP No.3285 of 2021.

31.10.2022 Present: Mr. Rishab, Advocate on behalf of Mr. Sanjeev K. Suri, Advocate for the petitioner.

Mr. Vir Bahadur Verma, Advocate for the respondents.

Learned counsel for the respondents requests for an adjournment.

r As requested, list after six weeks.

(Sabina) Judge (Sushil Kukreja) Judge October 31, 2022 (ps) ::: Downloaded on - 31/10/2022 20:35:30 :::CIS