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[Cites 0, Cited by 0] [Section 26(7)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(7)(iv) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(iv)The schedule so given shall be used to calculate the block wise maximum admissible drawal from the Discom.