Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(c) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014 (c)The Wheeling charge and cross-subsidy surcharge, as may be stipulated by the Commission; and
