Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 20] [Entire Act] Union of India - Subsection Section 20(2) in Finance Act, 1999 (2)No deduction shall be allowed in respect of the expenditure mentioned in sub-section (1) under any other provision of this Act.".
