Section 25 in First Statutes of the Rai University
25. Conferment of Honorary Degrees and Academic Distinctions.
(1)Proposal of conferring an Honorary Degree or Academic Distinction to a distinguished personality shall be made in writing, along with the Bio-data of the proposed recipient, by a Faculty or any other officer or person to the President.(2)The president in consultation with the Provost and such other members of the Governing Body as he deem fit shall take a final decision on the conferment of Honorary Degree or Distinction to the person or persons.
