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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2) in First Statutes of the Rai University

(2)The president in consultation with the Provost and such other members of the Governing Body as he deem fit shall take a final decision on the conferment of Honorary Degree or Distinction to the person or persons.