Section 6 in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998
6. Details of the experiments conducted.
(a)Every registered establishment shall maintain a register as per the specified format and keep complete particulars about the kind of animal to be used for conducting any experiment, the health of the animal, the nature of experiment to be performed, and the reasons necessitating the performance of such an experiment on particular species.(b)The Member-Secretary or the officer authorised by the Committee in this behalf may examine the register so maintained, and if, he is not satisfied irrespective of the opportunity given for improvement, he may bring the same to the notice of the Committee seeking directions in this regard.
