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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(b) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998

(b)The Member-Secretary or the officer authorised by the Committee in this behalf may examine the register so maintained, and if, he is not satisfied irrespective of the opportunity given for improvement, he may bring the same to the notice of the Committee seeking directions in this regard.