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[Cites 0, Cited by 0] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)When a body is being removed from a ship to await cremation or interment, colours shall not be half-masted, but the boat conveying it shall fly a boat's ensign at half-mast.