Madhya Pradesh High Court
Ballu @ Balram Dhakad vs The State Of Madhya Pradesh on 20 September, 2019
Author: Vishal Mishra
Bench: Vishal Mishra
1 MCRC-39094-2019 The High Court Of Madhya Pradesh MCRC-39094-2019 (BALLU @ BALRAM DHAKAD Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 20-09-2019 Let the case be listed along with M.Cr.C. No. 36978/2019.
(VISHAL MISHRA) JUDGE ar ABDUR RAHMAN 2019.09.24 10:49:29 +05'30'