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State of Rajasthan - Section

Section 11 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

11. Administration of the scheme.

- co-coordinating committee at the state level would be constituted by the State Government of administer, implement, monitor and review the Insurance Scheme. The committee shall decide the proportion of premium to be paid by State Government and accredited journalists and redress the grieviances relating to this scheme.
11.1The committee at state level would be constituted as follows: -• Director & Deputy Secretary, Information & Publication Relations, Chairman.• Director, Medical and Health, Member.• Additional Director, I&PR, Member Secretary• Additional Director, Med claim, SI&PF, Member• Additional Director, Insurance, SI&PF Member.• Additional Director, GIS, SI&PF Member• Representation from Accredited Journalist.I Chairman JAARII Chairman Pink City Press club limited.III Chairman Shramjivi Patrakar SanghRepresentative of Jar