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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(11) in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

11.1The committee at state level would be constituted as follows: -• Director & Deputy Secretary, Information & Publication Relations, Chairman.• Director, Medical and Health, Member.• Additional Director, I&PR, Member Secretary• Additional Director, Med claim, SI&PF, Member• Additional Director, Insurance, SI&PF Member.• Additional Director, GIS, SI&PF Member• Representation from Accredited Journalist.I Chairman JAARII Chairman Pink City Press club limited.III Chairman Shramjivi Patrakar SanghRepresentative of Jar