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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Presidential And Vice-Presidential Elections Rules, 1952

(2)On receipt of such notice, the Returning Officer shall not thereon the date on which and the hour at which it was delivered, and cause a copy thereof, together with the note, to be affixed in some conspicuous place in his office.