Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Nagaland - Subsection Section 1(1) in Nagaland Village Councils Act, 1978 (1)This Act may be called the [Nagaland Village Councils Act, 1978] [Substituted by 'Nagaland Village and Area Councils Act, 1978' Nagaland Act No. 7 of 1990, dated 9.3.1992.].
