Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(3) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(3)On transfer of a Treasury Officer the Officer taking over charge shall verify the stocks of bonds and record a certificate in his own hand-writing in both parts of the register in Form XV to the following effect:"verified and found correct."