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State of Rajasthan - Section

Section 40 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

40. Verification of stock.

(1)The Collector of the district or the Sub-Divisional Officer at the district headquarters if empowered in this behalf by the Collector, shall verify the stock at the end of each month and record a certificate in his own handwriting in the said register Form XV (Form XV).
(2)On transfer of the Collector or the Sub-Divisional Officer, as the case may be, the officer taking over charge shall verify the stocks of bonds and record a certificate in his own handwriting in both parts of the register.
(3)On transfer of a Treasury Officer the Officer taking over charge shall verify the stocks of bonds and record a certificate in his own hand-writing in both parts of the register in Form XV to the following effect:"verified and found correct."