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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in Tamil Nadu Local Bodies Delimitation Regulations, 2017

(1)The District Delimitation Authority shall verify the correctness of the delimitation proposals, based on the population of the last preceding census for such local body and upon the formula for the delimitation of wards proposed by the Commission.