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State of Tamilnadu - Section

Section 7 in Tamil Nadu Local Bodies Delimitation Regulations, 2017

7. Functions of District Delimitation Authority.

(1)The District Delimitation Authority shall verify the correctness of the delimitation proposals, based on the population of the last preceding census for such local body and upon the formula for the delimitation of wards proposed by the Commission.
(2)The proposals for delimitation of territorial wards of the local body forwarded by the Delimitation Authority along with detailed map after due verification thereon, shall be recommended to the Commission by the District Delimitation Authority.
(3)The Commission shall approve the Delimitation proposals submitted by the District Delimitation Authority if found correct after due verification and issue the draft Delimitation order for the local body concerned.