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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(10)(iii) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(iii)change in interpretation or application of any Indian law by a competent Court, Tribunal or Indian Governmental Instrumentality, which is the final authority under law for such interpretation or application, or