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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Sita Ram Sharma And Another vs . State Of H.P. And Another on 14 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Sita Ram Sharma and another Vs. State of H.P. and another Cr. MMO No. 753 of 2021 .

14.06.2022 Present: Mr. Bhirav Gupta, Advocate, vice Mr. Vivek Sharma, Advocate, for the petitioner.

M/s Sumesh Raj, Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. J.S. Bagga, Assistant Advocate General, for respondent No. 1.

Mr. Vinod Kumar Gupta, Advocate, for respondent No. 2.

On the joint request of learned counsel for the parties, the matter is adjourned. As prayed for, list for consideration after three weeks.

(Ajay Mohan Goel) Judge June 14, 2022 (bhupender) ::: Downloaded on - 14/06/2022 20:03:57 :::CIS