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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3)(h) in Tamil Nadu Combined Development and Building Rules, 2019

(h)the means of access from the street to the building, and to all other buildings, (if any) which the applicant intends to erect upon the site.