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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(c) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(c)the permit shall be valid for such period as may be specified therein [and in exceptional circumstances the duration of validity may be extended.] [Added by O. G. P. III page 144 of 1969.]