Section 6(2) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962
(2)A permit shall be in Form D and shall be subject to the following conditions, namely :(a)the leaves shall be transported only by the routes specified in the permit and shall be produced at such place or places as may be specified therein for check :(b)except with the permission in writing of the Divisional Forest Officer the leaves shall not be removed outside the unit at any time after funsel and before sunrise; and(c)the permit shall be valid for such period as may be specified therein [and in exceptional circumstances the duration of validity may be extended.] [Added by O. G. P. III page 144 of 1969.]
