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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(2)Duplicate copies of the job card register from every Gram Panchayat will be maintained in computerized form at the office of the Programme Officer.