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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(ii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(ii)District Advisory Committee. - The Government shall constitute for each district an Advisory Committee consisting of not less than 3 (three) members with the General Manager of the Concerned District Industries and Commerce Centre as its Chairman and the District Officer designated as such under the scheme and also a Handicraft Artisan belonging to the concerned district as member for the purposes of consultation referred to in Para 3(9) of the Scheme.