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State of Assam - Section

Section 6 in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

6. (i) District Officer.

- The Government shall designate an officer from the District Industries and Commerce Centre not below the rank of Assistant Manager as the District Officer for the purposes of the Scheme.
(ii)District Advisory Committee. - The Government shall constitute for each district an Advisory Committee consisting of not less than 3 (three) members with the General Manager of the Concerned District Industries and Commerce Centre as its Chairman and the District Officer designated as such under the scheme and also a Handicraft Artisan belonging to the concerned district as member for the purposes of consultation referred to in Para 3(9) of the Scheme.
Administration of Fund