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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(9)(l) in The Bihar Electricity Supply Undertakings (Acquisition) Act, 1979

(l)Words and expressions used in this Act which are not defined herein shall have the same meanings as are respectively assigned to them in the Electricity Act or the Rules framed thereunder,