Section 2(9) in The Bihar Electricity Supply Undertakings (Acquisition) Act, 1979
(9)Dishergarh Power Supply Co. Ltd., Dishergarh;(i)'Prescribed' means prescribed by Rules under this Act;(j)'Undertaking' means the different Electricity Supply undertakings owned and managed by the licensee referred to in clause (h);(k)'Works' includes electric supply lines, sub-station, generation stations unless expressly excluded being taken over under the terms of the licence and also includes the land, buildings, machinery apparatus required to supply energy by the licensee ;(l)Words and expressions used in this Act which are not defined herein shall have the same meanings as are respectively assigned to them in the Electricity Act or the Rules framed thereunder,
