Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34A(3)] [Section 34A] [Entire Act] State of Madhya Pradesh - Subsection Section 34A(3)(i) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (i)Chairman, Board of Studies of all the Universities in the subject or group of subjects for which the Central Board of Studies is to he constituted :