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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)The Central Board of Studies for other subject or group of subjects shall consist of-
(i)Chairman, Board of Studies of all the Universities in the subject or group of subjects for which the Central Board of Studies is to he constituted :
Provided that if any University does not have a Board of Studies in the subject or group of subjects, the Kulpati may, nominate any teacher not below the rank of a Reader in the University Teaching Department or a Professor in a College :Provided further that if any University has more than one Board of Studies in the subject or group of subjects, Kulpati may nominate Chairman of any of the concerned Boards of Studies of the University to he a member of the Central Board of Studies;
(ii)not more than four Heads of College Departments, in Colleges teaching the said subjects upto postgraduate level, to be nominated by Kuladhipati;
(iii)not more than five Heads of College Departments in College leaching the said subjects upto degree level, to be nominated by the Kuladhipati;
(iv)not more than five experts to be nominated by the Kuladhipati on the recommendation of the [Commissioner, Higher Education] of which at least one shall be from outside the State and as far as possible from a prominent Research Institute, if any, in the relevant field; and
(v)[ one representative of the Commissioner, Higher Education.] [Substituted by M.P. Act No. 19 of 1994.]