Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act] State of West Bengal - Subsection Section 5A(1)(c) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979. (c)in the case of a company, effects any change in the constitution of its board of directors, or