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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7)(v) in The Bangalore Metro Railway (General) Rules, 2011

(v)The Station Controller shall then board the stalled train, go to the leading cab and drive the train to the next station where the train operator may be relieved for medical attention and arrival at the next station, the Traffic Controller shall be informed that the following train may now be authorised to resume the normal working.